Section 5 in First Statutes of the University of Udaipur
5. Constitution of the Committees of the Academic Council
- The Academic Council shall elect annually by ballot from its members of the following committees;(1)[ deleted [Deleted and Substituted by Resolution No. 48. dated 27-10-1964 and approved by the Chancellor on 18-11-1964.](2)deleted](3)[ (a) The Academic Council shall appoint a Library Committee to render advice in connection with all Library matters. It shall consist of the following: - [Deleted and Substituted by Resolution No. 48. dated 27-10-1964 and approved by the Chancellor on 18-11-1964.](i)The Vice-Chancellor (Chairman);(ii)The Chairman of Library Committee of each College/Campus/School;(iii)Four persons nominated by the Academic Council of whom at least two shall be from the Agriculture and Veterinary Science Colleges;(iv)University Librarian (who shall act as the Secretary of the Committee);(b)The term of the members of the Library Committee shall be three years.(c)The Library Committee shall have the following powers:-(i)General Management of the Library;(ii)To make proposals concerning the Budget of the Library;(iii)Submit Annual Report on the working of the Library;(iv)Frame rules for the use of the Library;(d)The Comptroller will also attend the meeting of the Committee when the Budget is being finalised;](4)[ deleted] [Deleted and Substituted by Resolution No. 48. dated 27-10-1964 and approved by the Chancellor on 18-11-1964.](5)Any other Committee as may be considered necessary from time to time;Board of Studies
