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Delhi High Court - Orders

Sanghi Bros Indore Pvt Ltd. & Ors vs Kamlendra Sinh & Anr on 19 March, 2025

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~26
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    RFA(OS) 19/2023, CM APPL. 65709/2023 (Cross Objection),
                                  CM APPL. 58628/2024, CM APPL. 66202/2024, CM APPL.
                                  66203/2024, CM 58628/2024
                                  SANGHI BROS INDORE PVT LTD. & ORS. .....Appellants
                                                  Through: Mr. Atul Shankar Mathur, Mr.
                                                            Prabhas, Ms Umang Katariya,
                                                            Ms. Sarvapriya, Advs.

                                                                            versus

                                       KAMLENDRA SINH & ANR.                  .....Respondents
                                                    Through: Mr. Avnish Ahlawat, SC with
                                                               Ms. Laavanya Kaushik, Ms.
                                                               Aliza Alam, Mr. Amitaj
                                                               Chadha, Advs.
                                                               Ms. Fareha Ahmad Khan, Adv.
                                                               for Non Applicant.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                                       SHANKAR
                                                    ORDER

% 19.03.2025 List before the Joint Registrar on 25.07.2025 i.e. the date already fixed for disposal of pending applications.

YASHWANT VARMA, J.

HARISH VAIDYANATHAN SHANKAR, J.

MARCH 19, 2025/neha This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/03/2025 at 01:03:21