Delhi High Court - Orders
Sanghi Bros Indore Pvt Ltd. & Ors vs Kamlendra Sinh & Anr on 19 March, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS) 19/2023, CM APPL. 65709/2023 (Cross Objection),
CM APPL. 58628/2024, CM APPL. 66202/2024, CM APPL.
66203/2024, CM 58628/2024
SANGHI BROS INDORE PVT LTD. & ORS. .....Appellants
Through: Mr. Atul Shankar Mathur, Mr.
Prabhas, Ms Umang Katariya,
Ms. Sarvapriya, Advs.
versus
KAMLENDRA SINH & ANR. .....Respondents
Through: Mr. Avnish Ahlawat, SC with
Ms. Laavanya Kaushik, Ms.
Aliza Alam, Mr. Amitaj
Chadha, Advs.
Ms. Fareha Ahmad Khan, Adv.
for Non Applicant.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 19.03.2025 List before the Joint Registrar on 25.07.2025 i.e. the date already fixed for disposal of pending applications.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
MARCH 19, 2025/neha This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/03/2025 at 01:03:21