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State of Bihar - Section

Section 64A in Bihar Factories Rules, 1950

64A.

In every factory, wherein the maximum number of workers "(taking all the shifts and relays into account) employed on any one day in the preceding twelve months is 50 or more, the following equipments and articles (in addition to the medicines, equipments and articles prescribed in Rule (4) shall be provided and maintained in such a manner and condition and at such a place, as to be readily available at any moment for removing workers injured in any accident or who may be sick to an ambulance room, dispensary or a hospital namely:-Stretcher - 2;Blanket - 2:Provided that this Rule shall not apply to the factories to which Rule 65 is applicable".