Rajasthan High Court - Jodhpur
Vikram Ahuja vs State And Anr on 9 July, 2018
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 3079/2017
Vikram Ahuja S/o Shri Sudarsh Ahuja , By Caste Arora, R/o
Malout (Punjab) At present House No. 405, First Floor Sec. 4
Panch Kula Haryana
----Petitioner
Versus
1. The State Of Rajasthan
2. Sonal D/o Shri Jagdish Rai Jasuja , B/c Arora, R/o 13-B-
Block Sriganganagar.
----Respondents
For Petitioner(s) : Mr. Umesh Shrimali
Mr. Vikram Ahuja - petitioner,
Mr.Vishal Ahuja - petitioner's brother,
present in person.
For Respondent(s) : Mr. V.S. Rajpurohit, PP
Ms. Sonal, respondent No.2, present
in person.
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order 09/07/2018 The respondent No.2, present in person before this Court has submitted reply to the application dated 12.6.2018 filed on behalf of the petitioner in this criminal misc. petition.
The petitioner along with his brother Mr.Vishal Ahuja present in person before this Court undertake that the cases instituted against the respondent No.2 and her family members on behalf of the petitioner, his brother and their any other relative either in the State of Rajasthan or in the State of Punjab will be withdrawn by the next date of hearing.
(2 of 2) [CRLMP-3079/2017] Taking into consideration, the undertaking given by the petitioner and his brother Mr.Vishal Ahuja, this Court deems it appropriate to list this matter on 9th August, 2018.
On that day, the petitioner and his brother Mr.Vishal Ahuja may appear in person before this Court and produce certified copy of the orders withdrawing Complaint No.82/2017 pending in the court of CJM, Malout, Punjab; the application No.37/2017 pending in the Family Court, Sri Ganganagar; order of withdrawal of Protest Petition preferred by them being aggrieved with the FR No.81/2018, arising out of FIR No.393/2017 of Police Station Sadar Thana, Sri Ganganagar and order of withdrawal of Complaint No.218/2017 filed by them in the Court of CJM, Sri Ganganagar.
Let this matter be listed on 9th August, 2018. Interim order, if any, to continue till the next date.
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