Bombay High Court
Vedanta Foundation A Public Charitable ... vs Choithram Alias Choith Nanik ... on 28 December, 2021
Author: Abhay Ahuja
Bench: Abhay Ahuja
Digitally signed
by PALLAVI
MAHENDRA
PALLAVI WARGAONKAR
MAHENDRA
WARGAONKAR Date:
2021.12.28
17:22:43
+0530
p5-ial-26068,26069,26070.21.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION (L.) NO.26069 OF 2021
IN
WRIT PETITION (L.) NO.7902 OF 2021
Vedanta Foundation & Ors. ... Applicant
V/s.
In the matter between
Vedanta Foundation & Ors.
Vs.
Bhajan Tekchand Sharma & Ors. ... Respondents
WITH
INTERIM APPLICATION (L.) NO.26068 OF 2021
IN
WRIT PETITION (L.) NO.7929 OF 2021
Vedanta Foundation & Ors. ... Applicant
V/s.
In the matter between
Vedanta Foundation & Ors.
Vs.
Choithram @ Choith Nanik Harchandani & Ors. ... Respondents
WITH
INTERIM APPLICATION (L.) NO.26070 OF 2021
IN
WRIT PETITION (L.) NO.7931 OF 2021
Vedanta Foundation & Ors. ... Applicant
V/s.
In the matter between
Vedanta Foundation & Ors.
Vs.
Chandra Narayan Shetty & Ors. ... Respondents
-------------------
Mr. Prakash Shinde i/b. MDP & Partners, Advocate for the Applicant in all
matters.
---------------------
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p5-ial-26068,26069,26070.21.doc
CORAM : ABHAY AHUJA, J.
DATED : 28th DECEMBER 2021.
P.C. : [Vacation Court] . Not on Board. Taken on Board.
1. The learned counsel for the applicants in Writ Petition (L) No.7902 of 2021, Writ Petition (L) No.7929 of 2021 and Writ Petition (L) No.2931 of 2021 seeks leave of this Court to file interim applications in respective Petitions.
2. Leave is granted. Registry to accept.
(ABHAY AHUJA, J)
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