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Bombay High Court

Vedanta Foundation A Public Charitable ... vs Choithram Alias Choith Nanik ... on 28 December, 2021

Author: Abhay Ahuja

Bench: Abhay Ahuja

           Digitally signed
           by PALLAVI
           MAHENDRA
PALLAVI    WARGAONKAR
MAHENDRA
WARGAONKAR Date:
           2021.12.28
           17:22:43
           +0530
                                                                                    p5-ial-26068,26069,26070.21.doc



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  CIVIL APPELLATE JURISDICTION
                                           INTERIM APPLICATION (L.) NO.26069 OF 2021
                                                             IN
                                              WRIT PETITION (L.) NO.7902 OF 2021

                              Vedanta Foundation & Ors.                             ... Applicant
                              V/s.
                              In the matter between
                              Vedanta Foundation & Ors.
                              Vs.
                              Bhajan Tekchand Sharma & Ors.                         ... Respondents
                                                            WITH
                                           INTERIM APPLICATION (L.) NO.26068 OF 2021
                                                             IN
                                              WRIT PETITION (L.) NO.7929 OF 2021

                              Vedanta Foundation & Ors.                             ... Applicant
                              V/s.
                              In the matter between
                              Vedanta Foundation & Ors.
                              Vs.
                              Choithram @ Choith Nanik Harchandani & Ors.           ... Respondents
                                                            WITH
                                           INTERIM APPLICATION (L.) NO.26070 OF 2021
                                                             IN
                                              WRIT PETITION (L.) NO.7931 OF 2021
                              Vedanta Foundation & Ors.                             ... Applicant
                              V/s.
                              In the matter between
                              Vedanta Foundation & Ors.
                              Vs.
                              Chandra Narayan Shetty & Ors.                         ... Respondents
                                                            -------------------
                              Mr. Prakash Shinde i/b. MDP & Partners, Advocate for the Applicant in all
                              matters.
                                                           ---------------------

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                                                           p5-ial-26068,26069,26070.21.doc



                         CORAM : ABHAY AHUJA, J.

DATED : 28th DECEMBER 2021.

    P.C. :                          [Vacation Court]


.            Not on Board. Taken on Board.


1. The learned counsel for the applicants in Writ Petition (L) No.7902 of 2021, Writ Petition (L) No.7929 of 2021 and Writ Petition (L) No.2931 of 2021 seeks leave of this Court to file interim applications in respective Petitions.

2. Leave is granted. Registry to accept.


                                                       (ABHAY AHUJA, J)




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