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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(r) in Biju Patnaik University of Technology Act, 2002

(r)"Teacher" means a Professor, Reader, Lecturer or such other person inparting instruction or conducting or supervising research either in a Constituent College or in any of the Departments of the University, or in an affiliated College, as the context may imply;