Delhi High Court - Orders
Star India Private Limited & Anr vs Jiolive.Tv & Ors on 18 October, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 688/2023 and I.A. 19115/2023
STAR INDIA PRIVATE LIMITED & ANR. ..... Plaintiffs
Through: Mr. Yatinder Garg, Mr. Raunak Das
Sharma and Ms. Rimjhim Tiwari,
Advocates.
versus
JIOLIVE.TV & ORS. ..... Defendants
Through: Ms. Aishwarya Kane and Mr. Rahul
Bajaj, Advocates for D-10 and 14
(M: 9910083144).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 18.10.2023
1. This hearing has been done through hybrid mode.
2. On account of Farewell Reference today, it is not possible to hear this matter.
3. Accordingly, list this matter for hearing on 8th November, 2023.
PRATHIBA M. SINGH, J.
OCTOBER 18, 2023 mr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 23:23:46