Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(1)In case the Zila Parishad has any recommendation to make with respect to the budget of the Panchayat Samiti, it shall return the budget to the Panchayat Samiti with in a period of fifteen days of the receipt. In case the Panchayat Samiti docs not accept the recommendations of the Zila Parishad, it shall take action under clause (b) of sub-section (4) of section 142 and return the budget to the Zila Parishad wit h in period of one week of its receipt.