Gujarat High Court
Ashishkumar Ramanlal Patel vs Union Of India on 22 August, 2016
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SCA/13954/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 13954 of 2016
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ASHISHKUMAR RAMANLAL PATEL....Petitioner(s)
Versus
UNION OF INDIA....Respondent(s)
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Appearance:
MR ASIT B JOSHI, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 22/08/2016
ORAL ORDER
nd Notice returnable on 2 September, 2016 .
Direct service is permitted.
(RAJESH H.SHUKLA, J.) Gautam Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Aug 23 04:35:50 IST 2016