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[Cites 0, Cited by 0] [Section 2(19)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(19)(b) in The Bhopal Debt Redemption Act, 1955

(b)who does not ordinarily resides within the limits of a municipality of notified area and who belongs to any of the classes specified in the Schedule or notified thereunder;