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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(1)The owner of licensed harbour craft shall paint or cause to be painted upon a black background in white or upon a light background in black English and Hindi figures not less than six inches in length, on a conspicuous part of the bow of such harbour craft on one side, and on the quarter of the other, the number of the harbour craft as mentioned in the licence.