Delhi High Court - Orders
Radha Madhab Bandyopadhyay vs Central Medical Services Society ... on 11 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1018/2023
RADHA MADHAB BANDYOPADHYAY ..... Petitioner
Through: Mr. Arup Banerjee, Mr. Sanjeev
Sharma and Mr. Priyanshu Raj,
Advocates.
versus
CENTRAL MEDICAL SERVICES SOCIETY (CMSS) AND
OTHERS ..... Respondents
Through: Ms. Aakanksha Kaul and Ms. Rhea
Borkotoky, Advocates.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 11.09.2023 The matter is taken up today as 8th September, 2023 was declared holiday on account of G-20 Summit.
List before the Registrar on 7th December, 2023 for completion of pleadings.
CHANDRA DHARI SINGH, J SEPTEMBER 11, 2023 pa/av Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:59:11