Section 39(1)(a) in The Unlawful Activities (Prevention) Act, 1967

[Cites 0, Cited by 2] [Section 39(1)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(1)(a) in The Unlawful Activities (Prevention) Act, 1967

(a)who, with intention to further the activity of a terrorist organisation,—

(i)invites support for the terrorist organization; and

(ii)the support is not or is not restricted to provide money or other property within the meaning of section 40;or