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[Cites 0, Cited by 0] [Section 386(3)] [Section 386] [Entire Act]

State of Maharashtra - Subsection

Section 386(3)(b) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(b)between the total of the votes of the two or more candidates lowest on the poll and the votes of the next highest candidate, provided that the exclusion from the poll of the aforesaid two or more candidates lowest on the poll shall not reduce the number of continuing candidates below the number of vacancies remaining to be filled.