Himachal Pradesh High Court
Dr. S.P.Katyal vs . State Of H.P. & Anr. on 30 August, 2022
Bench: Sabina, Sushil Kukreja
Dr. S.P.Katyal vs. State of H.P. & Anr.
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CWP No.5330 of 2022 30.08.2022 Present: Mr. B.C. Negi, Senior Advocate with Mr. Udit Shaurya, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent No. 1/State.
Mr. Naresh Kaul, Advocate, for respondent No.2.
Notice. Mr. Anil Jaswal, learned Additional Advocate General and Mr. Naresh Kaul, learned Advocate, accept notice on behalf of respondent No.1 and respondent No.2, respectively and seek time to file reply.
List again on 27.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 30/08/2022 20:06:09 :::CIS