Allahabad High Court
State Of U.P vs Vikas Kumar Pandey And Others on 30 May, 2019
Author: Rajeev Misra
Bench: Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- GOVERNMENT APPEAL No. - 1258 of 1999 Appellant :- State Of U.P Respondent :- Vikas Kumar Pandey And Others Counsel for Appellant :- Jagdish Tewari,A.G.A. Hon'ble Rajeev Misra,J.
On the request of learned A.G.A., the case is passed over for the day.
Order Date :- 30.5.2019 YK