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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 35(2)(i) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(i)the sale proceeds of all dust, dirt, dung or refuse collected by the functionaries of the Gram Panchayat;