Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Greater Bengaluru City Corporation - Section 6(c) in Bangalore Development Authority Act, 1976 (c)he, without obtaining leave of absence from the Authority, absents from there consecutive meetings of the Authority ; or
