Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 23] [Entire Act] State of Punjab - Subsection Section 23(1) in The Punjab Infrastructure (Development & Regulation) Act, 2002 (1)The Board shall have a Managing Director to be appointed by the State Government to assist the Board in its day to day functioning.
