Kerala High Court
Mohammed Sherief vs The Returning Officer on 4 June, 2019
Author: Shaji P.Chaly
Bench: Shaji P.Chaly
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
TUESDAY, THE 04TH DAY OF JUNE 2019 / 14TH JYAISHTA, 1941
WP(C).No. 33628 of 2010
PETITIONER/S:
1 MOHAMMED SHERIEF, ASHA GARDEN,
CHERKALA, CHENGALA.P.O,KASARAGOD DISTRICT.
2 JAYANARAYANAN KODOTH.P., PUTHIYA VEEDU,
VERIKKULAM,PO.KULATHUR KASARAGOD DISTRICT.
3 DEEPA.P.V., ATHIRA HOUSE, CHALA ROAD
P.O.VIDYA NAGAR,KASARAGOD DISTRICT.
4 NAVIN NAIR.K, NAVIN NIVAS, PERUMBALA.P.O
KASARAGOD DISTRICT.
5 SHAHLA HASHIM, SHANIFA VIHAR, MUTTATHODI.
P.O, KASARAGOD DISTRICT.
6 MUHAMMED MUNEER, FAISAL MANZIL
NELLIKKUNN,KASARAGOD DISTRICT.
7 MUHAMMED MUKHTAR, NABEESA MANZIL
KOTTAKKUNN,P.O.PALLIKKARA KASARAGOD DISTRICT.
8 NAYANA RAJEEVAN, NIRMALYAM, HIDAYATH
NAGAR.P.O, KASARAGOD DISTRICT.
9 AUBIN ABBAS, MUNDOSP.O.VIDYA NAGAR
KASARAGOD DISTRICT.
10 SHAMEEM AHAMMED.V.P., AYISHA MAHAL
P.O. THRIKKARIPPUR, KASARAGOD DISTRICT.
11 PRANAV KN, S/O.NARAYANAN NAMBOOTHIDIRI
NEELAMAN,PATTENA,P.O.NEELESWAR,, KASARAGOD DISTRICT.
12 MUFEEDAH MOHAMMED, D/O.K.H.MOHAMMED
KUNHI, KUNIYA HOUSE,PERIYA.P.O,, KASARAGOD DISTRICT.
13 NAZIML MUSTHAFA MUHAMMED, MINA MAHAL
CHEMMAD.P.O,KASARAGOD.
WP(C).No. 33628 of 2010
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14 DILEEP.T, ANCHAMKARAMOOLA HOUSE
P.O.MULIYAR,KASARAGOD DISTRICT.
15 SWETHA.C, SWETHALAYAM, AJANUR.P.O
KASARAGOD DISTRICT.
16 MUHAMMAD IRSHAD, DARUSSALAM, CHEMNAD.P.O
KASARAGOD DISTRICT.
BY ADV. SRI.M.MUHAMMED SHAFI
RESPONDENT/S:
1 THE RETURNING OFFICER,
STUDENTS UNION ELECTION 2010-2011, LAL BAHADUR
SASTRI COLLEGE OF ENGINEERING, KASARAGOD.
2 THE VICE-CHANCELLOR, KANNUR UNIVERSITY
KANNUR-670 001.
3 THE DEAN OF STUDENT WELFARE, KANNUR
UNIVERSITY, KANNUR-670001.
4 SIJISH S5 (ME) LAL BAHADUR SASTRI COLLEGE
OF ENGINEERING,KASARAGOD-671 001.
5 AARATHI TREASA S5 (ECE) LAL BAHADUR
SASTRI COLLEGE OF ENGINEERING,KASARAGOD.
6 NIKHIL.P S7 (ECE) LAL BAHADUR SASTRI
COLLEGE OF ENGINEERING,KASARAGOD.
7 MATHEW SCARIA S5 (ME) LAL BAHADUR SASTRI
COLLEGE OF ENGINEERING,KASARAGOD.
BY ADVS.
SMT.K.K.RAZIYA, SC, LBS CENTRE
SRI.M.SASINDRAN, SC, KANNUR UNIVERSITY
SMT.SHAMEENA SALAHUDHEEN, SC, LBS CENTRE FOR
SCIENCE AND TEC
SRI.M.SASEENDRANSCKANNUR UNIVERSITY
SRI.VIJU THOMAS, SC, KANNUR UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04.06.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 33628 of 2010
3
JUDGMENT
This writ petition is filed by the petitioner seeking the following reliefs:-
"i) To issue a writ, order or direction to the 1st respondent to accept the nomination papers of the petitioners to the student union election for the year 2010-2011 to be held on 10.11.2010.
ii) To issue a direction to the 1st respondent to permit the petitioners to contest the election to be held on 10.11.2010
iii) Issue such other writ, order or directions that his Hon'ble court may deem fit and proper to the circumstances of the case And
iv) Award cost of this petition."
2. Today, when the matter is taken up, learned counsel for the petitioner submitted that the matter has become infructuous.
WP(C).No. 33628 of 2010 4Accordingly, the writ petition is dismissed as infructuous.
Sd/-
SHAJI P.CHALY JUDGE uu 04.06.2019 WP(C).No. 33628 of 2010 5 APPENDIX PETITIONER'S EXHIBITS:-
EXHIBIT P1 TRUE COPY OF THE IDENTITY CARDS EXHIBIT P2 TRUE COPY OF THE UNDERTAKING ALONG WITH THE LIST OF CANDIDATES EXHIBIT P3 TRUE COPY OF THE REPRESENTATION ALONG WITH POSTAL RECEIPT SUBMITTED TO THE 2ND RESPONDENT EXHIBIT P4 TRUE COPY OF THE REPRESENTATION ALONG WITH POSTAL RECEIPT SUBMITTED TO THE 3RD RESPONDENT EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER IN 24054/2008 DATED 11.08.2008.