Section 10(3)(b) in The Haryana Home Guards and Defence Services (State Service Class II) Rules, 1975
(b)if his work or conduct has in his opinion satisfactory :(i)dispense with his services if appointed by direct recruitment if appointed otherwise, revert him to his former post deal with him in such other manner as the terms and conditions of previous appointment permit, or(ii)extend his period of probation and thereafter pass such order as it could have passed on the expiry of the first period of probation :