Supreme Court - Daily Orders
Sri M. Sankaranarayanan vs The Deputy Commissioner, Bangalore . on 27 September, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.15 COURT NO.6 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20459/2014
(Arising out of impugned final judgment and order dated 28/03/2014
in WA No. 643/2009 passed by the High Court of Karnataka)
SRI M. SANKARANARAYANAN Petitioner(s)
VERSUS
THE DEPUTY COMMISSIONER, BANGALORE & ORS. Respondent(s)
(With interim relief and office report)
(For final disposal)
WITH
SLP(C) No. 12595/2014
(With appln.(s) for exemption from filing c/c of the impugned order
and Interim Relief and Office Report)
Date : 27/09/2016 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. K.K. Venugopal, Sr. Adv.
Mr. Gopal Sankaranarayanan, Adv.
Mr. Zeeshan Diwan, Adv.
Mr. Senthil Jagadeesan,Adv.
Ms. Savita Singh,Adv.
Mr. Mahadevan, Adv.
For Respondent(s) Mr. T.N. Raghupathy, Adv.
Mr. V. N. Raghupathy,Adv.
Mr. Rakshithjois Y.P, Adv.
Mr. Lagnesh Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters tomorrow (i.e. 28.09.2016) after SLP (C)...CC No. 15501-15502/2016 is over.
Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2016.09.27 14:01:43 IST Reason: (Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master