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Himachal Pradesh High Court

Shashi Kumar vs . State Bank Of India And Others on 6 May, 2026

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Shashi Kumar Vs. State Bank of India and others CWP No.557 of 2023 .

06.05.2026 Present: Mr. Atul Verma, Advocate, for the petitioner.

Mr. Arvind Sharma, Advocate, for the respondents.

Rejoinder not filed. As prayed for, let needful be of done within three weeks. List thereafter.

                        rt                       Ajay Mohan Goel)

                                                      Judge

           May 06, 2026
              (Rishi)








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