National Green Tribunal
S John Fernandez vs The Chairman Tamil Nadu Pollution ... on 15 December, 2017
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Application No.278 of 2017 (SZ)
Applicant(s) Respondent(s)
S. John Fernandez 1. The Chairman, Tamil Nadu Pollution Control Inayam P.O Board, Chennai Kanyakumari Dt
2. The Member Secretary, The Director of Environment & TNCZMA, Chennai
3. The District Environment Engineer Tamil Nadu Pollution Control Board Nagercoil
4. The District Collector, Kanyakumari Dist. at Nagercoil
5. The Superintending Engineer, Tamil Nadu Generation & Distribution Corpn Ltd., Nagercoil
6. The Assistant Engineer, Tamil Nadu Generation & Distribution Corpn Ltd., Pudukkadai
7. The Revenue Divisional Officer Padmanabhapuram, Thuckalay
8. The Special Officer, Paikulam Village Panchayat
9. The Village Administrative Officer Thengaipattinam Village
10. The Deputy Director,Sanitary Department Krishnankoil
11. M/s. Nanjil Sea Foods rep. by its Proprietor G. Antony Kenselin, Araiyanthoppu Counsel appearing for applicant Counsel appearing for respondents Mr.E. Manoharan, Addl.G.P for R2 &R4 Mrs. Yasmeen Ali for R1 & R3 Note of the Orders of the Tribunal Registry Item No.1 Date: 15th December, 2017 There is no representation for the applicant. Issue notice to the respondents.
Mr. E. Manoharan, learned Additional Government Pleader takes notice for respondent nos.2 and 4, Mrs. Yasmeen Ali takes notice for respondent nos.1 and 3 and waive service of notice. The applicant to furnish copy of the application with annexures to the respective learned counsel appearing for the respondent nos.1 to 4 within two days.
Let the reply be filed by the respondents 1 to 4 within a period of three weeks with advance copy to the applicant who is at liberty to file rejoinder, if any, within a period of one week thereafter. Notice to respondent nos.8, 9 and 11 by Registered Post with Acknowledgement Due and Dasthi. No notice to be issued to respondent nos.5, 6, 7 and 10. List the matter on 30.1.2018.
........................................., JM (Justice M.S.Nambiar)