Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in The Oil Mines Regulations, 2017

(f)"blowout preventer" means a device attached above the well head-
(i)to control pressure or to prevent uncontrolled escape of fluid from the annular space between tubing and casing or between drill pipe and casing or between wire line and tubing; or
(ii)to shut-off the well if no drill pipe or tubing is in the hole; in case a kick or blowout occurs;