Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Commissioner Of Police & Ors vs Om Prakash Budhwar on 1 September, 2022

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

                             $~R587 to R589
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    W.P.(C) 5205/2013
                                  COMMISSIONER OF POLICE & ORS.               ..... Petitioners
                                                  Through:   Mrs. Avnish Ahlawat with Mr. N. K.
                                                             Singh, Ms. Laavanya Kaushik and
                                                             Ms. Aliza Alam, Advocates.

                                                  versus

                                  OM PRAKASH BUDHWAR                          ..... Respondent
                                                  Through:   None.

                             +    W.P.(C) 5651/2013
                                  COMMISSIONER OF POLICE & ORS                ..... Petitioners
                                                  Through:   Mrs. Avnish Ahlawat with Mr. N. K.
                                                             Singh, Ms. Laavanya Kaushik and
                                                             Ms. Aliza Alam, Advocates.

                                                  versus

                                  HC RANDHIR SINGH                            ..... Respondent
                                                  Through:   None.

                             +    W.P.(C) 5683/2013
                                  COMMISSIONER OF POLICE & ANR.               ..... Petitioners
                                                  Through:   Mrs. Avnish Ahlawat with Mr. N. K.
                                                             Singh, Ms. Laavanya Kaushik and
                                                             Ms. Aliza Alam, Advocates.

                                                  versus

                                  SATHEESH A.R.                               ..... Respondent
                                                  Through:   None.

Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA
Signing Date:03.09.2022
15:45:26
                                    CORAM:
                                   HON'BLE THE CHIEF JUSTICE
                                   HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                      ORDER

% 01.09.2022

1. The present petitions are of the year 2013.

2. Let Court Notices be issued to the Respondents as well as the Counsel for the Respondents informing them about the next date of hearing.

3. List on 13.01.2023.

4. It is made clear that no further adjournments shall be granted in the matter.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J SEPTEMBER 01, 2022 S. Zakir Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:03.09.2022 15:45:26