Delhi High Court - Orders
Commissioner Of Police & Ors vs Om Prakash Budhwar on 1 September, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~R587 to R589
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5205/2013
COMMISSIONER OF POLICE & ORS. ..... Petitioners
Through: Mrs. Avnish Ahlawat with Mr. N. K.
Singh, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
versus
OM PRAKASH BUDHWAR ..... Respondent
Through: None.
+ W.P.(C) 5651/2013
COMMISSIONER OF POLICE & ORS ..... Petitioners
Through: Mrs. Avnish Ahlawat with Mr. N. K.
Singh, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
versus
HC RANDHIR SINGH ..... Respondent
Through: None.
+ W.P.(C) 5683/2013
COMMISSIONER OF POLICE & ANR. ..... Petitioners
Through: Mrs. Avnish Ahlawat with Mr. N. K.
Singh, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
versus
SATHEESH A.R. ..... Respondent
Through: None.
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA
Signing Date:03.09.2022
15:45:26
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 01.09.2022
1. The present petitions are of the year 2013.
2. Let Court Notices be issued to the Respondents as well as the Counsel for the Respondents informing them about the next date of hearing.
3. List on 13.01.2023.
4. It is made clear that no further adjournments shall be granted in the matter.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J SEPTEMBER 01, 2022 S. Zakir Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:03.09.2022 15:45:26