Madhya Pradesh High Court
Ulfa @ Ulfat Singh vs The State Of Madhya Pradesh on 26 May, 2016
1 M.Cr.C. No.5681/2016 26.05.2016 Shri M.S. Rawat Advocate for the petitioner. Shri Kamal Jain Govt. Advocate for Respondent/State.
As prayed, let the case be listed in the week commencing 13.6. 2016. (Alok Aradhe) Vacation Judge ar