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[Cites 0, Cited by 3] [Section 108] [Entire Act]

Union of India - Subsection

Section 108(k) in The Transfer Of Property Act, 1882

(k)the lessee is bound to disclose to the lessor any fact as to the nature or extent of the interest which the lessee is about to take, of which the lessee is, and the lessor is not, aware, and which materially increases the value of such interest;