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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(a) in The Gujarat Freedom of Religion Act, 2003

(a)"allurement" means officer of any temptation in the form of-
(i)any gift or gratification, either in cash or kind;
(ii)grant of any material benefit, either monetary or otherwise;