Section 53(1)(a) in The Alipurduar University Act, 2018
(a)to cause an inspection to be made, by such person or persons as it may direct,-(i)of the University, its buildings, laboratories, libraries, museums, press establishment, workshops and equipment,(ii)of any college or institution maintained by or affiliated to the University, and(iii)into all affairs of the University and of such college or institution including examination and other work conducted or done by the University or such college or institution; and