Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Nagpur Province - Subsection Section 5(36A) in The City of Nagpur Corporation Act, 1948 (36A)[ "official year" means the year commencing on the first day of April;] [Clause 36A was inserted by Maharashtra 12 of 1998, Section 2(c).]
