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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(5) in The Orissa Dental Council Rules, 1969

(5)enquiring into and reporting on, for the consideration of the State Council, all cases of removal from the Registrar and all cases of restoration to the Registrar [Section 41 (1) and Section 42]