Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Working Journalists Welfare Fund Rules, 2006

(2)The Committee shall keep in view the amount available as interest on the corpus of the Fund while sanctioning assistance for various purposes specified in sub-rule (1).