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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(1)(c) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

(c)whom the Board, after enquiring into his objections, if any, found to have fraudulently obtained registration in the State Register of Practitioners or enrolment in the list maintained under Section 28.