Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(1)Save as otherwise provided in these rules, the provisions of the Code of Civil Procedure, 1908 (Central Act V of 1908) or the Civil Rules of Practice or as the case may be, shall apply to the proceedings before the Tribunal.