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[Cites 0, Cited by 0] [Section 247] [Entire Act]

State of Meghalaya - Subsection

Section 247(1) in Meghalaya Municipal Act, 1973

(1)The Board may with a view to preventing the spread of any infectious or contagious disease, order that for a specified time, any market, tea stall or restaurant, hotel or lodging house within the municipality shall be closed, or forbid any person to attend such markets, tea stall or restaurant, hotel or lodging house.