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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(31) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(31)to hold and manage trusts and endowments and to institute and award fellowships, scholarships, exhibitions, bursaries, medals and others awards;