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Union of India - Section

Section 3 in The Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957

3. [ [Section I, Rule 3 omitted vide MHA Notification No.10/41/85-M&G dated 13-5-1986.]

--------------------- Omitted ---------------------]Section - IITravelling AllowanceSub-section (1) - Travelling Allowance of Ministers other than Deputy MinistersA - Journey for Assumption of Office