Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Madhya Pradesh - Subsection Section 5(1)(a) in District Courts of Madhya Pradesh Digitisation of Records Rules, 2016 (a)section 7 of the Information Technology Act, 2000; and