Section 65 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004
65. [ Power to make Rules. [Added by C.G. Act No. 17 of 2014, dated 21.8.2014.]
- The State Government may, subject to the previous publication by notification in the Official Gazette, make Rules to carry out all or any of the purpose of this Act.]
