Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15A] [Entire Act] State of Andhra Pradesh - Subsection Section 15A(4) in National Academy of Legal Studies and Research University Act, 1998 (4)The Founder Director or in his absence a nominee of the Chancellor;
