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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2)(xxii) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969

(xxii)'Takpatti' means a voucher wherein any commission agent records, the entries of the notified agricultural produce, livestock and products, of livestock sold through him and the sale proceeds paid to the seller;