Section 3(1)(iii) in Punjab Package Deal Properties (Disposal) Rules, 1976

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State of Punjab - Subsection

Section 3(1)(iii) in Punjab Package Deal Properties (Disposal) Rules, 1976

(iii)is in continuous and undisputed cultivating possession of the land from the crop that may be prescribed by the State Government from time to time ; and

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State of Punjab - Subsection

Section 3(1)(iii) in Punjab Package Deal Properties (Disposal) Rules, 1976