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[Cites 0, Cited by 0] [Section 115J(1)] [Section 115J] [Entire Act]

Union of India - Subsection

Section 115J(1)(f) in The Income Tax Act, 1961

(f)the amount or amounts of expenditure relatable to any income to which any of the provisions of Chapter III [applies; or] [ Substituted by Act 3 of 1989, Section 19, for certain words (w.e.f. 1.4.1989).]