Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 114 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

114.

The Inspector shall satisfy himself that the accommodation is sufficient and suitable that the sanitation is satisfactory and, that the rules of the boarding house and the arrangements for the general supervision and recreation of the students in residence are satisfactory.Examinations