Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Mizoram - Subsection Section 112(4) in Mizoram (Land Revenue) Act, 2013 (4)Description of the common areas and facilities and the percentage of undivided interest appertaining to the apartment in the common areas and facilities.
