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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(5) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003

(5)The Chief Wildlife Warden, based on a written request with the details shall issue a permit to the owner for keeping the cut tusks in accordance with the provisions of the Act.