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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(7) in The Orissa Land Pass Book Rules, 2006

(7)The Land Pass Book shall be issued free of cost in respect of BPL families of the State and a sum of rupees twenty shall be realised from every family other than BPL family towards the cost of Land Pass Book.