Section 195(1)(iii) in The Chhattisgarh Municipal Corporation Act, 1956
(iii)in cases falling under clause (c), to close service latrines and provide in their place, pour water Hush latrines or such other types of latrines, as may be specified in the notices, at such sites and within such period as may he specified in the notice or within such period as may be extended by the Commissioner by order in writing.