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State of Maharashtra - Section

Section 57 in The Maharashtra Medical Council Rules, 1967

57. Notice to certain practitioners in register.

- For the purpose of clause (b) of subsection (5) of section 16, the registrar shall publish a general notice in Form 8, and also send an individual notice in From 9, to every person whose name is entered in the register under clause (a) of sub-section (5) of section 16.